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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Telangana - Subsection

Section 83(2) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(2)Every such elector shall before being supplied with tendered ballot paper affix his signature or thumb impression against the entry relating to him in a list in Form - XXXI.