Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 569] [Entire Act] State of Telangana - Subsection Section 569(3) in Greater Hyderabad Municipal Corporation Act, 1955 (3)On the expiration of two months from the date of any such order of the Government, the place to which the same relates shall be closed for the disposal of the dead.
