Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Section 3] [Entire Act] Union of India - Subsection Section 3(13) in The General Clauses Act, 1897 (13)commencement, used with reference to an Act or Regulation, shall mean the day on which the Act or Regulation comes into force;
