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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(g) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(g)setting aside any order of dismissal of any application or appeal for default or any other order passed by it ex-parte;