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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Multi-State Co-Operative Societies Rules, 2002

(3)Where the members of a multi-State co-operative society to be registered are co-operative societies or multi-State co-operative societies and individuals, such application shall be signed by individuals and authorised representative of such co-operative society or multi-State co-operative society.