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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(4) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(4)A requisite fee of Rs. 100/-(Rupees One hundred) to be paid through challan in a treasury under the head of A/c 2055 -Police - MH: 800 - other Expenditure - SH: (77) user charges, as user charges. It shall be enclosed with a self addressed envelope while sending the forms. The fee in respect of applicants residing in other states will be Rs. 300/-.