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[Cites 0, Cited by 2] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(3) in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015

(3)The income included in the total undisclosed foreign income and asset under this Act shall not form part of the total income under the Income-tax Act.