Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 100 in The M.P. Factories Rules, 1962

100. Notice of period of work for children.

- The notice of periods of work for child workers shall be in Form No. 16.Register prescribed under sub-section (2) of Section 73