Section 26 in The Maharashtra Shops and Establishments Act, 1948
26. Closing hour of theatres or other places of public amusement or entertainment.
- Notwithstanding anything contained in any other enactment for the time being in force, no theatre or other place of public amusement or entertainment shall, on any day, be closed [later than 00.30 a.m.] [Substituted for the words 'later than twelve midnight' by Maharashtra 64 of 1977, Section 10.].
