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[Cites 0, Cited by 0] [Section 115] [Entire Act]

Union of India - Subsection

Section 115(4) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(4)The medical services shall be located at ground level, be conveniently accessible from all workplaces of the port or dock, be so designed as to allow stretcher cases to be handled easily and, so far as practicable, shall not be exposed to excessive noise, dust or other nuisance.