Supreme Court - Daily Orders
The State Of Orissa And Anr. vs Dhirendra Sundar Das And Ors. on 16 December, 2020
Bench: Uday Umesh Lalit, Indu Malhotra
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Miscellaneous Application No(s).1501/2020
IN
CIVIL APPEAL No. 4646/2019
STATE OF ORISSA AND ANR. Applicant(s)/Appellant(s)
VERSUS
DHIRENDRA SUNDAR DAS AND ORS. Respondent(s)
O R D E R
Heard Ms.Mahalakshmi Pavani, learned Senior Advocate in support of the application.
We see no reason to entertain this application.
This Miscellaneous Application is dismissed.
…………………………J. [Uday Umesh Lalit] …………………………J. [Indu Malhotra] Signature Not Verified Digitally signed by Indu Marwah New Delhi;
Date: 2020.12.19 12:12:07 IST Reason:16th December, 2020.
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ITEM NO.301 Court 4 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No(s).1501/2020 in C.A. No. 4646/2019
STATE OF ORISSA AND ANR. Petitioner(s)
VERSUS
DHIRENDRA SUNDAR DAS AND ORS. Respondent(s)
(FOR ADMISSION and IA No.31605/2020-INTERVENTION/IMPLEADMENT and IA No.31606/2020-APPROPRIATE ORDERS/DIRECTIONS and IA No.31604/2020- APPLICATION FOR PERMISSION) Date : 16-12-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MS. JUSTICE INDU MALHOTRA Ms. Mahalakshmi Pavani, Sr. Adv. For Petitioner(s) Mr. A. Lakshminarayanan, AOR Mr. A. Deb Kumar, Advocate Ms. A. Deepa, Adv.
Ms. L. Mahewswari, Adv.
For Respondent(s) Mr. Ravi Prakash Mehrotra, Adv.
Mr. Ankit Agarwal, Adv.
UPON hearing the counsel the Court made the following O R D E R The Miscellaneous Application is dismissed.
Pending applications, if any, shall stand disposed of.
(INDU MARWAH) (POONAM VAID) COURT MASTER (SH) COURT MASTER (NSH) (SIGNED ORDER IS PLACED ON THE FILE)