Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Entire Act] State of Punjab - Section Section 11 in The Punjab Agricultural Produce Markets Act, 1961 11. Establishment of Market Committee. (1)The State Government shall by notification establish a market committee for every notified market area and shall specify its headquarters.
