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[Cites 0, Cited by 0] [Section 768(3)] [Section 768] [Entire Act]

Bengal Presidency - Subsection

Section 768(3)(vii) in Police Regulations, Bengal , 1943

(vii)No outsider who has not passed the I.A. or the I.Sc. Examination or who has not served with credit for at least 8 years in a Government office may be appointed without the sanction of the Inspector-General.