Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Gujarat - Subsection Section 10(k) in Gujarat Rural Debtors (Temporary Relief) Act, 1976 (k)any sum due in favour of a public trust registered under the Bombay Public Trusts Act, 1950 (Bom. XXIX of 1950);
