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Delhi High Court - Orders

Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 25 April, 2024

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                             $~49
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 11410/2019
                                  MODIPON LIMITED THROUGH ITS
                                  DIRECTOR & ANR                               ..... Petitioners
                                                   Through: None.
                                                            Versus
                                  PUNJAB NATIONAL BANK THROUGH
                                  ITS ZONAL HEAD                               ..... Respondent
                                                   Through: Mr. Rajat Prakash, Ms. Alisha Chawla
                                                              & Mr. Sarthak Sehgal, Advs.
                                  CORAM:
                                  HON'BLE MR. JUSTICE VIBHU BAKHRU
                                  HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                   ORDER

% 25.04.2024 CM No.23861/2024 (for condonation of delay in filing counter affidavit)

1. For the reasons stated in the application, the same is allowed.

2. Rejoinder, if any, be filed before the next date of hearing.

3. The application is disposed of.

VIBHU BAKHRU, J TARA VITASTA GANJU, J APRIL 25, 2024 'gsr' Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/04/2024 at 21:22:17