Delhi High Court - Orders
Modipon Limited Through Its Director & ... vs Punjab National Bank Through Its Zonal ... on 25 April, 2024
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11410/2019
MODIPON LIMITED THROUGH ITS
DIRECTOR & ANR ..... Petitioners
Through: None.
Versus
PUNJAB NATIONAL BANK THROUGH
ITS ZONAL HEAD ..... Respondent
Through: Mr. Rajat Prakash, Ms. Alisha Chawla
& Mr. Sarthak Sehgal, Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 25.04.2024 CM No.23861/2024 (for condonation of delay in filing counter affidavit)
1. For the reasons stated in the application, the same is allowed.
2. Rejoinder, if any, be filed before the next date of hearing.
3. The application is disposed of.
VIBHU BAKHRU, J TARA VITASTA GANJU, J APRIL 25, 2024 'gsr' Click here to check corrigendum, if any This is a digitally signed order.
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