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Lok Sabha Debates

Introduction Of The International Treaties And Agreements (Equal ... on 10 March, 2017

Sixteenth Loksabha pan> Title: Introduction of the International  Treaties and Agreements (Equal Representation of Women) Bill, 2017.

DR. THOKCHOM MEINYA (INNER MANIPUR): I beg to move for  leave to introduce a Bill  to ensure equal  participation  of men and women in  representing  the Government of  India while  entering  into any international  treaty, agreement,  covenant, resolution or  negotiation, including those relating to war or peace, in order to uphold the values of international  human  rights and  convention  to which India is a signatory.

HON. DEPUTY SPEAKER: The question is:  “That leave be granted to introduce a Bill  to ensure equal  participation  of men and women in  representing  the Government of  India while  entering  into any international  treaty, agreement,  covenant, resolution or  negotiation, including those relating to war or peace, in order to uphold the values of international  human  rights and  convention  to which India is a signatory.”   The motion was adopted.

 

DR. THOKCHOM MEINYA : I introduce the Bill.