Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 17B] [Entire Act] Union of India - Subsection Section 17B(a) in The Drugs And Cosmetics Act, 1940 (a)if it is manufactured under a name which belongs to another drug; or
