Delhi High Court - Orders
Elta Systems Ltd vs The Controller Of Patents on 2 June, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~18, 25 & 26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 169/2022 & I.As. 8920-21/2022
ELTA SYSTEMS LTD ..... Appellant
Through: Ms. Rajeshwari H. and Mr.
Deepanshu Nagar, Advocate.
(M:8826968200)
versus
THE CONTROLLER OF PATENTS ..... Respondent
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, Ms. S. Bushra Kazim, Mr.
Srish Kumar Mishra and Mr. Sagar
Mehlawat, Advocates for UOI.
25 WITH
+ C.O.(COMM.IPD-PAT) 1/2022 & I.A. 3570/2022
THYSSENKRUPP ROTHE ERDE GERMANY GMBH..... Petitioner
Through: Mr. Mahesh Kumar, Ms. Simran
Soni, Advocate. (M:9958944848)
versus
THE CONTROLLER OF PATENTS & ANR. ..... Respondents
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, Ms. S. Bushra Kazim, Mr.
Srish Kumar Mishra and Mr. Sagar
Mehlawat, Advocates for UOI.
Mr. Bharath M.S., Mr. Ayush
Sharma, Mr. V. S. Knshna & Ms.
Anusuya Nigam, Advocates for R-2.
26 And
+ C.O.(COMM.IPD-PAT) 3/2021 & I.As. 13644/2021, 3420/2022
DR. REDDYS LABORATORIES LIMITED & ANR...... Petitioners
Through: Mr. J. Sai Deepak and Mr. Ankur
Vyas, Advocates. (M:8690011102)
versus
THE CONTROLLER OF PATENTS & ORS. ..... Respondents
Signature Not Verified
Digitally Signed
By:DEVANSHU JOSHI
Signing Date:03.06.2022
19:24:24
Through: Mr. Harish Vaidyanathan Shankar,
CGSC, Ms. S. Bushra Kazim, Mr.
Srish Kumar Mishra and Mr. Sagar
Mehlawat, Advocates for UOI.
Mr. Sanjay Kumar, Ms. Arpita
Sawhney, Mr. Priyansh Sharma, Ms.
Meenal Khurana, Mr. Tabhay Tandon
and Mr. Arun Kumar, Advocates for
R-2. (M:9810404749)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 02.06.2022
1. This hearing has been done through hybrid mode.
2. Ld. Sr. counsel for the Respondent in C.O.(COMM.IPD-PAT) 3/2022 is unavailable.
3. List on 14th July, 2022.
4. These are part heard matters.
PRATHIBA M. SINGH, J.
JUNE 02, 2022 dj Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:03.06.2022 19:24:24