Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 258] [Entire Act] Union of India - Subsection Section 258(2) in Rules of Procedure and Conduct of Business in Lok Sabha (2)If the Chairperson is for any reason unable to act, the Speaker may appoint another Chairperson in her or his place.
