Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2) in The Electricity (Supply) Annual Accounts Rules, 1985

(2)Words and expressions used herein and not defined but in the Act, shall have the meaning respectively assigned to them in the Act.