Himachal Pradesh High Court
Manthan vs . State Of H.P. & Others on 7 September, 2022
Bench: Sabina, Sushil Kukreja
Manthan Vs. State of H.P. & Others .
CWP No. 5738 of 2022 07.09.2022 Present: Ms. Suman Thakur, Advocate for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General for the respondents. CWP No.5738 of 2022 & CMP No.11522 of 2022.
Learned Deputy Advocate General requests for an adjournment to enable him to seek instructions.
List again on 15th September, 2022.
In the meantime, one post of constable be kept vacant.
(Sabina) Judge (Sushil Kukreja) Judge September 07, 2022 (ps) ::: Downloaded on - 07/09/2022 20:10:37 :::CIS