Section 14 in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
14. Term of Town vending committee.
- After completion of the above election, the local authority shall notify the constitution of the Town Vending Committee along with the names of all the members, in a prominent place in its office.(2)The term of a Town Vending Committee constituted under section 22 of the Act, unless dissolved earlier under rule 16, shall be five years from the date of its constitution.
