Andhra Pradesh High Court - Amravati
Nadakuduru Rama Raju vs The Aptransco Andhra Pradesh ... on 15 February, 2022
HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.P.No.14044 of 2018
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE
NOTE
No.
(Through virtual mode)
13 15.02.2022Dr.KMR,J Ms. Swarna, learned counsel representing Mr. S.R. Sanku, learned counsel for the petitioner, is present.
Mr. Mallikarjuna Reddy, learned counsel representing Mr. Y.Nagi Reddy, learned Standing Counsel for APTRANSCO, seeks time for arguing the matter.
His request is considered. Post on 24.02.2022.
__________ Dr. KMR,J HS Sl. DATE ORDER OFFICE NOTE No. Sl. DATE ORDER OFFICE NOTE No.