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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(2) in Statutes of the Homoeopathy University, Jaipur, 2011

(2)The Chairperson may in consultation with the Board of Management, appoint a Professor/ Associate Professor of the University to function as Registrar in an honorary capacity until the process of appointing regular Registrar is not completed.