Supreme Court - Daily Orders
M/S. Ratna Infrastructure Project Pvt. ... vs M/S. Meja Urja Nigam Pvt. Ltd. on 11 March, 2016
ITEM NO.87 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) Diary No(s). 5205/2016
M/S. RATNA INFRASTRUCTURE PROJECT PVT. LTD. Petitioner(s)
VERSUS
M/S. MEJA URJA NIGAM PVT. LTD. AND ANR. Respondent(s)
Date : 11/03/2016 This petition was called on for hearing today.
For Petitioner(s) Mr.Gautam,Adv.
Mr.S.J.Amith,Adv.
Dr. (mrs. ) Vipin Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The office report is that the Ld.counsel for the petitioner has on 22.02.2016 filed a letter for the withdrawal of the instant petition. Since, the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
(M V RAMESH) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2016.03.11 16:54:11 TLT Reason: