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Union of India - Section
Section 10 in The Police Act, 1861
10. Police officers not to engage in other employment
.No police officer shall engage in an employment or office whatever other than his duties under this Act, unless expressly permitted to do so in writing by the Inspector-General.| [Uttar Pradesh].In its application to the State of Uttar Pradesh, in Section 10, for the words, Inspector-General, substitute Director-General-cum-Inspector-General.Uttar Pradesh Act 10 of 1984, Section 7. |