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State of Chattisgarh - Section

Section 57 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

57. Constitution of committee.

- Where any Authority of the University is given power by this Act. or the Statute to appoint committee, such committee shall, save as otherwise provided, consist of members of the authority concerned and of such other persons, if any, as the authority in each case may think fit.