Himachal Pradesh High Court
Madho Dass Mahant vs . Aman Sapeia on 24 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Madho Dass Mahant vs. Aman Sapeia .
COPC No.457 of 2021 24.03.2022 Present Mr. Anupam Anzrannii Mehta, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar and Mr. Arvind Sharma, Additional Advocate Generals with Mr. Kamal Kishore Sharma, Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocate Generals, for respondent No.1.
Mr. N.K. Bhardwaj, Advocate, for respondents No.2, 3 and 4.
Mr. Sumit Sood, Advocate, for respondent No.5.
Mr. Maan Singh, Advocate, for respondent No.6.
Reply on behalf of respondents No.2 to 5 stands filed. Learned counsel representing the petitioner prays for and is granted four weeks' time to file rejoinder. List thereafter. In the meanwhile, respondents No.1 and 6 may also file reply, failing which, right to file the same shall stand closed.
(Sandeep Sharma) Judge 24th March, 2022 (shankar) ::: Downloaded on - 24/03/2022 20:15:14 :::CIS