Punjab-Haryana High Court
State Of Haryana And Another vs Sunhari Lal on 1 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4215 of 2008 (O&M)
State of Haryana and another
....... Appellants
Versus
Sunhari Lal
...... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.
Mr. Jai Vir Yadav, Advocate for the land owner. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1824 of 2006, titled Sudama and others Versus The State of Haryana and another.
(RAJESH BINDAL) JUDGE 01.10.2010 faraz