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Punjab-Haryana High Court

State Of Haryana And Another vs Sunhari Lal on 1 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                      R.F.A. No. 4215 of 2008 (O&M)

State of Haryana and another
                                         .......       Appellants

                                Versus

Sunhari Lal
                                         ......        Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.

Mr. Jai Vir Yadav, Advocate for the land owner. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1824 of 2006, titled Sudama and others Versus The State of Haryana and another.

(RAJESH BINDAL) JUDGE 01.10.2010 faraz