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[Cites 0, Cited by 12] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1) in The Assam College Employees (Provincialisation) Act, 2005

(1)Except for the purpose of payment of pension which will be governed by the Assam Services Pension Rules, 1969, the State Government may, by notification in the Official Gazette, make rules for carrying out the purposes of this Act.