Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 257(1)] [Section 257] [Entire Act] State of West Bengal - Subsection Section 257(1)(c) in West Bengal Municipal Corporation Act, 2006 (c)cause such lamps to be lighted by means of oil, gas, or electricity, or by such other means as the Corporation may determine.