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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(i) in Swami Rama Himalayan University Act, 2012

(i)'Chancellor' , 'Vice Chancellor' , 'Pro Vice Chancellor' , 'Registrar', 'Controller of Examinations' and 'Finance Officer' respectively means the 'Chancellor', 'Vice Chancellor', 'Pro Vice Chancellor', 'Registrar', 'Controller of Examinations' and 'Finance Officer' of the University;