Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 37 in The Tamil Nadu State Agricultural Council Act, 2009 37. Bar of jurisdiction. - No order refusing to enter a name in a register or removing a name from the register shall be called in question in any court of law.
