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Union of India - Section

Section 52 in The Petroleum Rules, 2002

52. Conditions of transport by unberthed passenger ships

.-Petroleum Class A may be transported otherwise than in bulk by an unberthed passenger ship as defined in the Merchant Shipping Act, 1958 (44 of 1958), in accordance with the provisions of rules 29, 30, 39 and 54 to 60 (both inclusive).