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State of Punjab - Section

Section 14 in The Punjab Backward Classes (Grant of Loans) Rules, 1958

14. Purpose for granting loans.

- [Section 14 (2) (iv)]. - The loan may be granted for establishing or expanding an industry, business or profession.Form A[See rule 3]Form of application for loan under the Punjab Backward Classes (Grant of Loans Act, 1957Note :- The application is to be submitted in duplicate. All names to be given in full.ToThe Controlling Authority,____________________________________________Dear Sir,I beg to apply for a loan of Rs. ______________________ (Rupees _________only)