Calcutta High Court
Commissioner Of Income Tax vs Siliguri Regulated Market Committee on 4 December, 2013
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITAT No. 172 of 2013
GA No. 3199 of 2013
COMMISSIONER OF INCOME TAX, SILIGURI
Versus
SILIGURI REGULATED MARKET COMMITTEE
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE SUBRATA TALUKDAR
Date : 4th December, 2013.
For Appellant : MR. P. K. BHOWMICK, Advocate
The Court : On the prayer of the learned Advocate for the
appellant, the matter is adjourned till one week after Christmas
vacation.
The appellant is directed to serve notice upon the
respondent. Affidavit of service be filed.
(GIRISH CHANDRA GUPTA, J.) (SUBRATA TALUKDAR, J.) sm AR[CR]