Madhya Pradesh High Court
Dr. Harish Agrawal vs The State Of Madhya Pradesh on 11 December, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4660 of 2011 (DR. HARISH AGRAWAL Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 11-12-2023 Parties through their counsel.
As requested in unison, there is no iota of settlement between the parties. In the circumstance, list this matter not under caption 'Direction Matters"
but in regular course.
(SANJAY DWIVEDI) JUDGE Sudesh Signature Not Verified Signed by: SUDESH KUMAR SHUKLA Signing time: 12/11/2023 5:45:00 PM