Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 17d in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 17d. [ Dairy development] [Entry 17-d was added vide G.N.,R.D.D No. ZPA 1277//4513/(802)(i)/XII, dated the 18th July, 1980.]. Forests
