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Himachal Pradesh High Court

Richu Kumari vs . State Of H.P. & Others. on 6 September, 2022

Bench: Sabina, Sushil Kukreja

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Richu Kumari vs. State of H.P. & Others.

CWP No.6175 of 2022 06.09.2022 Present: Mr. Rupinder Singh Thakur, Advocate, for the petitioner.

Mr. Ashwani Sharma, Additional General, for respondent Nos. 1 to 6.

CWP No.6175/2022 & CMP No 12361/2022 Advocate Learned counsel for the petitioner requests for an adjournment.

As requested, list after two weeks.

( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 06/09/2022 20:12:24 :::CIS