Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act] State of Rajasthan - Subsection Section 70(2)(k) in Rajasthan Special Investment Regions Act, 2016 (k)the services on which, rates at which, and the manner in which, user charges may be imposed under Section 56;