Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Uttar Pradesh - Subsection Section 19(2)(e) in Uttar Pradesh Muslim Waqfs Act, 1960 (e)to issue directions under the provisions of this Act to, mutawalli or a committee of management or committee of supervision; and