Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Union of India - Subsection Section 19(a) in Insurance Regulatory and Development Authority of India (Lloyd's India) Regulations, 2016 (a)The applicant is eligible, and in his/ her opinion, is likely to meet effectively its obligations imposed under the Act;
