Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act] State of Madhya Pradesh - Subsection Section 41(2)(k) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980 (k)the form and manner in which the balance sheet and accounts of the Nigam shall be prepared and maintained;