Section 10(b) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007
(b)Persons granted sealed or restricted road passes shall park their vehicles in private premises or at permitted parking places only and in a manner so as not to cause annoyance or danger to other vehicles and pedestrians and passes of vehicles found unauthorizedly or dangerously parked along sealed or restricted roads shall be liable to be cancelled;
