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[Cites 0, Cited by 0] [Section 28A(4)] [Section 28A] [Entire Act]

State of Rajasthan - Subsection

Section 28A(4)(a) in Rajasthan Animal Husbandry Service Rules, 1963

(a)appointment by either method of recruitment or on initial constitution of Service in accordance with the Rules made under the proviso to Article 309 of the Constitution of India;