Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 113 in The Sikkim Police Act, 2008 113. Methodology in Evolving Training Policy. In evolving the training policy, optimum advantage shall be taken of the methodologies of distance learning, outsourcing and on the job training.
