Delhi High Court - Orders
Vardhman Fortune Mall Welfare ... vs Vardhman Properties Ltd on 13 September, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:14.09.2021 12:01:03
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 29/2020
VARDHMAN FORTUNE MALL WELFARE ASSOCIATION
(REGD) ..... Petitioner
Through: Mr. Mayank Rustagi, Advocate for
Mr. D.K.Rustagi, Advocate
versus
VARDHMAN PROPERTIES LTD ..... Respondent
Through: Mr. Sanjay Goswami, Advocate
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 13.09.2021
1. This hearing has been done through video conferencing.
2. Ld. counsel for the Petitioner seeks a pass over as Mr. Rustagi, ld. Counsel for the Petitioner is stated to be busy in physical court.
3. Since there are part-heard matters listed for hearing post-lunch, a pass over is not possible.
4. List on 23rd November, 2021.
PRATHIBA M. SINGH, J.
SEPTEMBER 13, 2021 mw/T