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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 14(2) in Arunachal Pradesh Indian Medicine Council Act, 2013

(2)The State Government on the basis of report of such Commission shall direct the State Council to take suitable actions or remedial steps as may be deemed necessary.Chapter-III Powers To Make Rules