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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(1) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(1)Separate sections shall be provided in every Settlement for the following types of settlers :-
(i)Single male settlers.
(ii)Single females.
(iii)Settlers belonging to same families.