Rajasthan High Court - Jaipur
Salil Maharshi vs Vinod Kumar Sharma on 16 November, 2021
Author: Chandra Kumar Songara
Bench: Chandra Kumar Songara
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil First Appeal No. 377/2017
Salil Maharshi
----Appellant
Versus
Vinod Kumar Sharma
----Respondent
For Appellant(s) : Mr. Lokesh Sharma with Ms. Shefali Sharma For Respondent(s) : Ms. Nikita Audich for Ms. Suruchi Kasliwal HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 16/11/2021 Matter has come up on an application No. 1/21 filed by learned counsel for the appellant under Section 151 of CPC for extension of stay order dated 18.12.2017.
Heard.
Application is allowed for the reasons stated therein and the interim stay order dated 18.12.2017 is extended till next date.
Application is disposed of accordingly.
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