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[Cites 1, Cited by 2]

Rajasthan High Court - Jaipur

Salil Maharshi vs Vinod Kumar Sharma on 16 November, 2021

Author: Chandra Kumar Songara

Bench: Chandra Kumar Songara

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                    S.B. Civil First Appeal No. 377/2017

                                   Salil Maharshi
                                                                                                      ----Appellant
                                                                       Versus
                                   Vinod Kumar Sharma
                                                                                                    ----Respondent

For Appellant(s) : Mr. Lokesh Sharma with Ms. Shefali Sharma For Respondent(s) : Ms. Nikita Audich for Ms. Suruchi Kasliwal HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 16/11/2021 Matter has come up on an application No. 1/21 filed by learned counsel for the appellant under Section 151 of CPC for extension of stay order dated 18.12.2017.

Heard.

Application is allowed for the reasons stated therein and the interim stay order dated 18.12.2017 is extended till next date.

Application is disposed of accordingly.

(CHANDRA KUMAR SONGARA),J PAYAL/24 (Downloaded on 20/11/2021 at 09:08:04 PM) Powered by TCPDF (www.tcpdf.org)